Patna High Court - Orders
Prem Narayan Das vs Surya Narayan Das & Anr. on 9 February, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6175 of 2014
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Prem Narayan Das Son of Late Baijnath Das Resident of Village
Naubatpur, P.S. Naubatpur, District Patna
.... .... Petitioner
Versus
1. Surya Narayan Das Son of Late Baijnath Das
2. Masomat Sudama Devi Widow of Late Baijnath Das Both Residents of
Village Naubatpur, P.S. Naubatpur, District Patna
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Ajay Kumar, Advocate.
For the Respondents : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR SAHOO
ORAL ORDER
2 09-02-2016Heard learned counsel for the petitioner and the respondents.
Since the Title Suit No. 35 of 2010 has already been dismissed for default in the court below this application has become infructuous as the order under challenge has been passed in the aforesaid title suit.
Accordingly, this writ application is dismissed as infructuous.
(Mungeshwar Sahoo, J.) KKSINHA/-
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