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Patna High Court - Orders

Prem Narayan Das vs Surya Narayan Das & Anr. on 9 February, 2016

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.6175 of 2014
                     ======================================================
                     Prem Narayan Das Son of Late Baijnath Das Resident of Village
                     Naubatpur, P.S. Naubatpur, District Patna

                                                                       .... .... Petitioner
                                                      Versus
                     1. Surya Narayan Das Son of Late Baijnath Das
                     2. Masomat Sudama Devi Widow of Late Baijnath Das Both Residents of
                     Village Naubatpur, P.S. Naubatpur, District Patna

                                                                     .... .... Respondents
                     ======================================================
                     Appearance :
                     For the Petitioner  : Mr. Ajay Kumar, Advocate.
                     For the Respondents : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR SAHOO
                     ORAL ORDER

2       09-02-2016

Heard learned counsel for the petitioner and the respondents.

Since the Title Suit No. 35 of 2010 has already been dismissed for default in the court below this application has become infructuous as the order under challenge has been passed in the aforesaid title suit.

Accordingly, this writ application is dismissed as infructuous.

(Mungeshwar Sahoo, J.) KKSINHA/-

    U       T