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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Subordinate Accounts Service Rules, 1963

(b)["Assistant Accounts Officer Grade-II" means the holder of the post of Assistant Accounts Officer Grade-II in the] [Substituted ''Accountant' means the holder of the post of an Accountant in the' by Notification No. G.S.R. 26, dated 1.10.2014 (w.e.f. 22.5.1963).] Rajasthan Government Secretariat, High Court and Courts subordinate thereto or State Legislative Assembly or Rajasthan Public Service Commission or in the offices of other Heads of Departments and their subordinate offices or Inspecting Superintendent in Local Fund Audit Department and such other posts which may be specially sanctioned as posts to be held by Accountants and on which pay is admissible in the [sanctioned scale for Assistant Accountants Officers Grade-II] [Substituted 'sanctioned scale for Accountants,' by Notification No. G.S.R. 26, dated 1.10.2014 (w.e.f. 22.5.1963).] but does not include a District Revenue Accountant or a Divisional Accountant of the Public Works Department or an Upper Division Clerk dealing with accounts work;