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State of Uttar Pradesh - Section

Section 11 in The U.P. Economizer Rules, 1959

11. Issue of Certificate and Provisional Order.

- In cases in which the Inspector is empowered to issue a certificate under section 8 without further reference, the certificate shall ordinarily be issued within 48 hours of the completion of the inspection. Where he proposes to issues a provisional order pending the issue or refusal to issue certificate, the Inspector must satisfy himself that the economizer is fit to be worked at the maximum pressure and for the period entered in the provisional order. The fact of the issue of a provisional order must be reported immediately to the Chief Inspector.