Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(iii) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(iii)an order enhancing any penalty imposed under Rule 5;