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State of Telangana - Section

Section 6 in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

6. Power to refuse to grant or renew of licence.

- The Licensing Authority may, after giving the applicant/dealer concerned an opportunity of stating his case and for reasons to be recorded in writing, refuse to grant or renew of licence.