Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 9 in The Bombay Dentists Rules, 1951

9.

On receipt of official intimation of the election of a member, the President shall inform the State Government of the same for publication in the Bombay Government Gazette. The notification of the election of a member shall be read by the Registrar and he shall then be introduced to the meeting by some member of the Council. The above procedure shall be adopted also in the case of nominated members.