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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(1) in The Manipur Hill Areas Autonomous District Council Act, 2000

(1)The District Council, shall, as soon as may be, elect from among themselves, in the manner prescribed, two Members to be the Chairman and the Vice-Chairman of the District Council.