Section 267(1)(b) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 267(1)] [Section 267] [Entire Act]

State of Uttar Pradesh - Subsection

Section 267(1)(b) in The U.P. Municipalities Act, 1916

(b)to provide such latrines, urinals, water-closets, drains, cesspools, dust-bins or other receptacles for filth, sullage-water, rubbish or refuse as should in its opinion be provided for the building or land whether in addition or not to any existing ones; or

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State of Uttar Pradesh - Subsection

Section 267(1)(b) in The U.P. Municipalities Act, 1916