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[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(3)(a) in Rajasthan Public Procurement Rules, 2012

(a)All procurement personnel shall maintain an unimpeachable standard of integrity in all business relationships, both inside and outside their offices. Ethical conduct shall apply in all dealings with bidders or prospective bidders. Procurement personnel shall never use their authority or office for personal gain and will seek to uphold and enhance the standing of their department/ organisation.