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[Cites 0, Cited by 0] [Section 6E] [Entire Act]

State of West Bengal - Subsection

Section 6E(2) in The Indian Red Cross Society (Bengal Branch) Act, 1920

(2)[ Rules made under sub-section (1) shall not come into force unless assented to by the President of the Society and shall be published in the Official Gazette after such assent is obtained.]