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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(2)Words and expressions used, but not herein defined shall have the same meaning as respectively assigned to them in the Act.Chapter-II Conduct of business of the Corporation