Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140(3)] [Section 140] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 140(3)(i) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(i)such inputs or goods are used or intended to be used for making taxable supplies under this Act;