Chattisgarh High Court
Sushil Kumar Sinha And Anr vs State Of Chhattisgarh And Ors. 11 ... on 15 March, 2019
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 1235 of 2013
1. Sushil Kumar Sinha And Anr. S/o Lt Suresh Prasad Sinha Aged About
47 Years, Presently working as Sub Engineer P.H.E. Sub Division,
Ambikapur, Distt Sarguja, Chhattisgarh.
2. R.K. Shukla, Son of Shri R.L. Shukla, aged about 58 years, working as
Sub Engineer, P.H.E. Sub Divisin Pandariya, District Dabeerdham,
Chhattisgarh.
---- Petitioners
Versus
1. State Of Chhattisgarh Through Secretary, P.H.E. Deptt, Mantralaya, PS
Rakhi, Tah Aranag, Naya Raipur, Distt Raipur, Chhattisgarh.
2. Engineer In Chief Phe P.H.E. Deptt, P.S. District Raipur, Chhattisgarh.
3. Shir B.K.Mehar Sub Engineer, Public Health Engineering, Sub Division
Takhatpur, PS Takhatpur, Distt Bilaspur, Chhattisgarh.
4. Shri S.K.Shukla Sub Engineer, Public Health Engineering Project, Sub
Division 2, Bilaspur, PS Bilaspur, District : Bilaspur, Chhattisgarh.
---- Respondents
WP No. 1053 of 2005
1. S.W. Manurkar S/o Shri W.L. Manurkar, aged about 45 years Geetanjali Nagar, Public Health Engineering Department, Bilaspur, Chhattisgarh.
2. Shri S.J. Moghe S/o Shri J.N. Moghe, aged about 45 years Mukt Nagar, Public Health Engineering Department, Durg, Chhattisgarh.
3. Shri Anil Phirke S/o Shri M.A. Phirke, Aged about 43 years Bhagwani,l Nagar, Public Health Engineering Department, Rajnanadgaon, Chhattisgarh.
---- Petitioners Versus
1. State of Chattisgarh, through the secretary, Public Health Engineering Department, D.K.S. Bhawan, Raipur, Chhattisgarh.
2. Engineer-in Chief Public Health Engineering Department, Civil Lines, Raipur, Chhattisgarh.
---- Respondents WP No. 3277 of 2004
1. Prabhat Saxena S/o Late Shri B. L. Saxena, Aged About 35 Years Graduate Sub Engineer, R/o H-1 P. W. D. Colony Civil Line Raipur, Chhattisgarh.
2. Dinesh Kumar Khandelwal, S/o. Shri Shankar Lal Khandelwal Aged About 46 Years Sub Divisional officer, P W D Sub Division, Saraipali, Dist. Mahasamund Chhattisgarh.
3. V. N. K. Shashtri S/o Shri V. K. Shashtri Aged About 40 Years Graduate Engineer, P. W. D. High Court Sub. Div. Bilaspur Chhattisgarh.
4. Arun Deo, S/o. Jageshwar Pd. Deo, Aged About 44 Years Graduate Sub Engineer P W D Sub Division- 1, Raipur Chhattisgarh.
5. S. K. Gujrati, S/o. Shri K. D. Gujrati, Aged About 40 Years Graduate Sub Engineer, P W D Construction, Sub Division Raipur Chhattisgarh.
---- Petitioners Versus
1. State Of Chhattisgarh Through Secretary P. W. D. D. K. S. Bhawan, Mantralaya Raipur Chhattisgarh.
2. Engineer In Chief P. W. D. Raipur Chhattisgarh.
3. Shri Prafulla Kumar Chawla, Asst Engineer, Office Of E-N-C, P W D, Raipur P O And P S, Raipur, Dist. Chhattisgarh State.
4. Shri S. K. Satpathi, Sub- Divisional Offcer, P W D, Sub Division No. 1, Bilaspur P O And P S, Bilaspur Dist. Chhattisgarh State.
5. Shri Chandra Kishore Pandey, C- 5, Pension Bada, Near Holy Cross Girls Higher Secondary School, Raipur, Raipur P O And P S, Chhattisgarh State.
6. Shri Vivek Shukla, Asst. Engineer, P W D Sub Division, Arang, P O And P S Raipur, Raipur Dist, Chhattisgarh State.
7. Shri Keshav Prasad Sharma, I/c Asstt. Engineer, PHE Sub-Division, Saraipali(PO & PS) Mahasamund Dist, Chhattisgarh State.
8. R.K. Sharma, S/o Late Madho Singh, Juna Bilaspur, Bilaspur (PO & PS), Bilaspur Dist, Chhattisgarh State.
---- Respondents WP No. 5131 of 2005 Krishna Nand Yadav S/o Late Shri M.P. Yadav, aged about 53 years Incharge Assistant Engineer (Civil) P.H.E. Department Katghora Dist. Kobra, Chhattisgarh, Ro Vill. Jhagraha, Via-Rajgamar, P.O. Risdi, District Korba, Chattisgarh.
---- Petitioner Versus
1. State of Chhattisgarh, through Secretary, PHE Department mantralaya, D.K.S. Bhawan, Raipur, Chhattisgarh.
2. Engineeer in Chief PHE Department, Raipur, Chhattisgarh.
---- Respondents WPS No. 3972 of 2009
1. Anil Phirke S/o Shri M.A. Firke, aged about 47 years, R/o bhawani Nagar, Public Health Engineering Department, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
2. Awadesh Kumar, S/o M.S. Mandal, aged about 52 years, R/o Rajmahal Colony, Kawardha, Distt. Kawardha Chhattisgarh.
---- Petitioners Versus
1. State Of Chhattisgarh through Secretary, Public Health Engineering Department, D.K.S. bhawan, Mantralaya, Raipur, District, Raipur, Chhattisgarh.
2. Engineering in Chief, Public Health Engineering Department, Civil Line, Raipur, District Raipur, Chhattisgarh.
3. Chhattisgarh State Public Service Commission, Raipur District Raipur, Chhattisgarh.
---- Respondents _____________________________________________________________________ For Petitioner: : None.
For Respondent/State :Ms. Neha Shukla, P.L. Single Bench:Hon'ble Shri Sanjay Agrawal, J Order On Board 15.03.2019
1. These matters were being called since yesterday but no one has been appearing nor any representation was made on behalf of the Petitioners even when the case is called.
2. In the above circumstance, in absence of any representation, this Court is left with no other option but to dismiss these petitions for non-prosecution.
3. Accordingly, these petitions are dismissed for non-prosecution.
Sd/-
(Sanjay Agrawal) JUDGE vivek