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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965

(3)Against an order passed by the Irrigation Officer under sub section (2), an appeal shall lie within thirty days from the date of communication of the order to the District Collector whose decision thereon shall be final.