Section 36(1) in Andhra Pradesh Agricultural University Act, 1963
(1)The Board shall constitute a Finance Committee consisting of the following persons namely: -(a)the Vice-Chancellor(b)[Omitted] [As amended by the Andhra Pradesh Agricultural University (Amendment) Act, 1976 (Act No. 80 of 1976).](c)the Comptroller(d)two members chosen by the Board from among its members.
