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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Karnataka - Subsection

Section 72(2)(i) in Karnataka Highways Act, 1964

(i)rules subject to which any highway or portion of it may be closed to traffic or any class of traffic or the number and speed or weight of vehicles using the highway may be regulated under section 50;