Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in The Dock Workers (Safety, Health And Welfare) Act, 1986 (2)No prosecution for any offence under this Act or the regulations shall be instituted except by or with the previous sanction of an Inspector.
