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[Cites 0, Cited by 0] [Section 244(3)] [Section 244] [Entire Act]

State of Bihar - Subsection

Section 244(3)(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)The canteen referred to in sub-rule (i) shall be sufficiently lighted at all times when any person has access to it.