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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(3)The Committee shall hold its sitting for at least three days in a week.However, the Chairperson may extend the sitting time in case the workload is more or if there is any important business to transact.