Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(6) in The Punjab Agricultural University Act, 1961

(6)The following officers shall be associated at the meeting of the Board as technical advisers but they not be entitled to vote at any such meetings :-
(a)One person appointed by the Indian Council of Agricultural Research;
(b)Director of Agricultural, Punjab;
(c)Director of Animal Husbandry, Punjab;
(d)Director of Public Instructions, Punjab; and
(e)Director of Technical Education, Punjab;