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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(f) in The West Bengal Board of Madrasah Education Act, 1994.

(f)to institute various Madrasah Examinations and such other similar examinations as it may think fit and to make regulations in this behalf;