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State of Rajasthan - Section

Section 1 in The Rajasthan Self-Financed Private Universities Ordinance, 2004

1. Short title, extent and commencement.

(1)This Ordinance may be called the Rajasthan Self-Financed Private Universities Ordinance, 2004.
(2)It extends to whole of the State of Rajasthan.
(3)It shall come into force at once.