Punjab-Haryana High Court
M/S K.R. Indo-German Homeopathic ... vs Union Of India And Others on 3 July, 2013
Bench: Sanjay Kishan Kaul, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 8169 of 1996
Date of Decision : 3.7.2013
M/s K.R. Indo-German Homeopathic Pharmaceuticals ....... Petitioner
Versus
Union of India and others ..... Respondents
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present:- None for the petitioner.
None for the respondents. SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) None appears for the petitioner even though matter is at item No. 25 of the Regular Board and it is 2:30 PM.
Dismissed for non-prosecution.
(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 3.7.2013 sjks