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Punjab-Haryana High Court

M/S K.R. Indo-German Homeopathic ... vs Union Of India And Others on 3 July, 2013

Bench: Sanjay Kishan Kaul, Augustine George Masih

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                   CWP No. 8169 of 1996
                                                   Date of Decision : 3.7.2013


M/s K.R. Indo-German Homeopathic Pharmaceuticals ....... Petitioner


                                     Versus


Union of India and others                               ..... Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present:- None for the petitioner.

None for the respondents. SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) None appears for the petitioner even though matter is at item No. 25 of the Regular Board and it is 2:30 PM.

Dismissed for non-prosecution.

(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 3.7.2013 sjks