Himachal Pradesh High Court
State Of H.P. & Ors. vs . Sh. Hari Chand And Ors. on 25 February, 2022
Bench: Sabina, Satyen Vaidya
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State of H.P. & ors. Vs. Sh. Hari Chand and ors.
LPA No. 13 of 2022 25.02.2022 Present: Mr. Ashok Sharma, Advocate General with Mr.
Vikrant Chandel, Deputy Advocate General, for the appellants.
Let notice be issued to the respondents for 23.05.2022, on taking steps within a week.
CMP No. 1544 of 2022 Operation of the impugned order shall remain stayed till then.
( Sabina ) Judge ( Satyen Vaidya ) Judge February 25, 2022 (sushma) ::: Downloaded on - 25/02/2022 20:13:05 :::CIS