Section 2 in Regular Licence under Haryana Electricity Regulatory Reforms Act
2.
This Order issues two licences to Haryana Vidyut Prasaran Nigam Limited (HVPN) for operations in the State of Haryana : a Licence for transmission and bulk supply and a licence for distribution and retail supply. HVPN is the successor to the Haryana State Electricity Board (HSEB) and is a Government Company within the meaning of the Companies Act, 1956. It was incorporated on 19.8.1997; all of its share are held by the Government of Haryana.
