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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(1)In every ship in which water-tight doors are provided to maintain the water-tight integrity of a bulkhead, every such water-tight door shall be made of a suitable material and shall be efficiently constructed for its intended use.