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State of Assam - Section

Section 122 in Assam Excise Rules, 1945

122. Smoking and naked light prohibited.

- Smoking or the use by any person whatsoever within a warehouse, or fire or naked lights of any description is prohibited. Electric torches may be used when necessary.Sealing of sample bottles. - Sealing of sample bottles of liquor must be done in the office or verandah of the warehouse in the presence of the officer-in-charge.