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[Cites 0, Cited by 0] [Section 400] [Entire Act]

State of Uttar Pradesh - Subsection

Section 400(h) in Uttar Pradesh Municipal Corporation Act, 1959

(h)in contravention of any order made by the Municipal Commissioner under Section 399 use any portion of a river or any place not vesting in the Corporation for any purpose mentioned in the said section;