Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Bihar - Subsection Section 91(1) in Bihar Minor Mineral Rules, 2017 (1)Where any minor mineral is seized by any Mining Officer or Police Officer, he shall submit report to the District Collector and request for its confiscation and auction.
