Supreme Court - Daily Orders
Balak Ram @ Govind (Deceased) Through ... vs Commissioner-Cum-Secretary, ... on 14 January, 2016
Bench: M.Y. Eqbal, C. Nagappan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.3515 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO.20307 OF 2015
BALAK RAM @ GOVIND (DECEASED) THROUGH
LRS RAMWATI & ORS. PETITIONER(S)
VERSUS
COMMISSIONER-CUM-SECRETARY, REHABLITATION,
HARYANA & ORS. RESPONDENT(S)
O R D E R
We have perused the Review Petition and the connected papers.
We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed.
.........................J [M. Y. EQBAL] ..........................J [C. NAGAPPAN] NEW DELHI;
JANUARY 14, 2016.
Signature Not Verified Digitally signed by Sanjay Kumar Date: 2016.01.14 16:36:50 IST Reason: CHAMBER MATTER SECTION IVB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 3515/2015 In SLP(C) No. 20307/2015 BALAK RAM @ GOVIND (DECEASED) THROUGH LRS RAMWATI & ORS. Petitioner(s) VERSUS COMMISSIONER-CUM-SECRETARY, REHABLITATION, HARYANA & ORS. Respondent(s) Date : 14/01/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master (Signed Order is placed on the file)