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Supreme Court - Daily Orders

Balak Ram @ Govind (Deceased) Through ... vs Commissioner-Cum-Secretary, ... on 14 January, 2016

Bench: M.Y. Eqbal, C. Nagappan

                                         IN THE SUPREME COURT OF INDIA

                                         CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (C) NO.3515 OF 2015
                                                     IN
                              SPECIAL LEAVE PETITION (CIVIL) NO.20307 OF 2015


                         BALAK RAM @ GOVIND (DECEASED) THROUGH
                         LRS RAMWATI & ORS.                              PETITIONER(S)

                                                      VERSUS

                         COMMISSIONER-CUM-SECRETARY, REHABLITATION,
                         HARYANA & ORS.                                  RESPONDENT(S)




                                                    O R D E R

We have perused the Review Petition and the connected papers.

We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.

The Review Petition is, accordingly, dismissed.

.........................J [M. Y. EQBAL] ..........................J [C. NAGAPPAN] NEW DELHI;

JANUARY 14, 2016.



Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2016.01.14
16:36:50 IST
Reason:
CHAMBER MATTER                                          SECTION IVB

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 3515/2015 In SLP(C) No. 20307/2015 BALAK RAM @ GOVIND (DECEASED) THROUGH LRS RAMWATI & ORS. Petitioner(s) VERSUS COMMISSIONER-CUM-SECRETARY, REHABLITATION, HARYANA & ORS. Respondent(s) Date : 14/01/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE M.Y. EQBAL HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master (Signed Order is placed on the file)