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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(1)(b) in Punjab Transparency in Public Procurement Act, 2019

(b)the cost of operating, maintaining and repairing goods or works, the time for delivery of goods, completion of works or provision of services, the characteristics of the subject matter of procurement, such as the functional characteristics of goods or works and the environmental characteristics of the subject matter, the terms of payment and of guarantees in respect of the subject matter of procurement; and