Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1a)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(1a)(o) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (o)perform any other function which is supplemental, incidental or consequential to any of the function aforesaid or which may be prescribed.