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State of Maharashtra - Section

Section 12 in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015

12. Term of Office and Conditions of Services of Chairperson and members of Fees Regulating Authority.

- The provisions of section 8 shall mutatis mutandis apply in respect of the term of Office and Conditions of Service of Chairperson and members of the Fees Regulating Authority.