Calcutta High Court
Arun Kr. Das vs State Of West Bengal on 13 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
WP No. 313 of 1995
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ARUN KR. DAS
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 13th February, 2014.
The Court : None appears even on the second call. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) B.Pal