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Calcutta High Court

Arun Kr. Das vs State Of West Bengal on 13 February, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                    WP No. 313 of 1995
                              IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction




                                      ARUN KR. DAS

                                            Versus

                                  STATE OF WEST BENGAL


        BEFORE:

        The Hon'ble JUSTICE ARINDAM SINHA

Date : 13th February, 2014.

The Court : None appears even on the second call. The writ petition is dismissed for default.

(ARINDAM SINHA, J.) B.Pal