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[Cites 0, Cited by 0] [Section 8] [Entire Act]

UT Chandigarh - Subsection

Section 8(viii) in The Chandigarh Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016

(viii)The Promoter confirms that the Promoter is not restricted in any manner whatsoever from selling the said [Apartment/Plot] to the Allottee in the manner contemplated in this Agreement;