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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Assam - Subsection

Section 5A(2)(d) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(d)where in a tea estate, the total planted area is above 800 hectares-15 per cent of the planted area ;