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[Section 56]
[Entire Act]
State of Kerala - Subsection
Section 56(3) in Kerala Veterinary and Animal Sciences University Act, 2010
| (i) the Vice-Chancellor | .. | Chairperson; |
| (ii) two members of the Management Councilelected by the members of the Management Council from amongthemselves | .. | Members; |
| (iii) three members of Board of Managementelected by the members of the Board of Management from amongthemselves | .. | Members; |
| (iv) the Registrar | .. | Member-Secretary |