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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(3) in Kerala Veterinary and Animal Sciences University Act, 2010

(3)The Grievances Committee shall consist of the following members, namely:-
(i) the Vice-Chancellor .. Chairperson;
(ii) two members of the Management Councilelected by the members of the Management Council from amongthemselves .. Members;
(iii) three members of Board of Managementelected by the members of the Board of Management from amongthemselves .. Members;
(iv) the Registrar .. Member-Secretary