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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(1)(b) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(b)to provide facilities to enable any member of the Board deputed by it in this behalf to be present at the examination held by such University, College or Institution.