Bombay High Court
Yadav Alka Suryabhan vs The Headmaster Of The Aided Hind Medium ... on 19 March, 2019
Author: Dama Seshadri Naidu
Bench: B.R. Gavai, Dama Seshadri Naidu
46-wp2649-15g.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELALTE JURISDICTION
WRIT PETITION NO.2649 OF 2015
Jitendra Kumar Yadav ...Petitioner
V/s.
The Headmaster of the Aided Hindi
Medium Secondary School & Ors. ...Respondents
WITH
WRIT PETITION NO.1992 OF 2015
Vandana M. Yadav ...Petitioner
V/s.
The Headmaster of the Aided Hindi
Medium Secondary School & Ors. ...Respondents
WITH
WRIT PETITION NO.527 OF 2016
Yadav Alka Suryabhan ...Petitioner
V/s.
The Headmaster of the Aided Hindi
Medium Secondary School & Ors. ...Respondents
Ms.Reshma Ravi I/b Mr.K.P. Ravi for the Petitioners in all the Writ
Petitions.
Ms.Jyoti Chavan, A.G.P. for the State - Respondent Nos.3 and 4.
CORAM : B.R. GAVAI &
DAMA SESHADRI NAIDU, JJ.
DATE : 19TH MARCH, 2019. P.C. :-
1. Issue fresh notice to the respondent nos.1 and 2, 1/2 ::: Uploaded on - 25/03/2019 ::: Downloaded on - 04/04/2020 08:17:45 ::: 46-wp2649-15g.doc returnable on 2nd April, 2019.
2. Learned AGP waives service of notice on behalf of the respondent nos.3 and 4.
3. Hamdast granted for the rest respondents.
(DAMA SESHADRI NAIDU,J.) (B.R. GAVAI, J.) 2/2 ::: Uploaded on - 25/03/2019 ::: Downloaded on - 04/04/2020 08:17:45 :::