Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 999 in Punjab Jail Manual

999. Capacity of wards to be inscribed over the door.

- Over the door of every ward and other compartment ordinarily used as sleeping accommodation for prisoners shall be inscribed the following particulars, namely :-
(a)the class of prisoners for whose occupation it is intended;
(b)the superficial floor-area stated in square feet;
(c)the amount of air space it contains, stated in cubic feet; and;
(d)the number of prisoners, calculated on the superficial area or cubic space, whichever is the less, which it is capable of accommodating.