Section 25(2)(i) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(i) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

(i)the first efficiency bar, unless he has worked steadily to the best of his ability and has successfully performed all the duties assigned to him, and unless his integrity is certified :

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State of Uttar Pradesh - Subsection

Section 25(2)(i) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979