Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Goa - Subsection Section 23(1)(f) in The Goa Command Area Development Act, 1997 (f)Whenever there are floods or heavy rains in the Command Area and thereby so long as it is necessary to do so.