Sikkim High Court
Desh Kumar Rai And Ors vs Krishan Kumar, Md, Nhidcl And Ors on 11 March, 2025
Author: Bhaskar Raj Pradhan
Bench: Bhaskar Raj Pradhan
Court No.3
HIGH COURT OF SIKKIM
Record of proceedings
W.P. (C) No. 36 OF 2024
DESH KUMAR RAI & ORS. .... PETITIONERS
VERSUS
KRISHAN KUMAR, MD.NHIDCL & ORS. .... RESPONDENTS
Date: 11.03.2025
CORAM
HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, J.
For Petitioners : Mr. Jorgay Namka, Senior Advocate with Mr. Lahang Limboo, Advocate Mr. Avinash Dewan, Advocate.
For Respondent : Mr. Thinlay Dorjee Bhutia, Government Advocate. Nos. 2 & 3.
..........
Mr. Jorgay Namka, learned Senior Counsel appearing for the petitioners submits on instructions received that he desires to withdraw this writ petition to approach the concerned authorities for redressal of their grievances. He is permitted to do so.
Accordingly, the writ petition (C) No.36 of 2024 is disposed of as withdrawn.
Judge Index: yes/No to/ Internet: yes/No