Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(10) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013 (10)The local authorities shall also notify the manner of publication of said list during the survey of manual scavengers carried out under the Act.
