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[Cites 0, Cited by 0] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(b) in The Sikh Gurdwaras Act, 1925

(b)in Schedule II -
(i)in the entry relating to section 171-F of the Indian Penal Code (Act XLV of 1860) from the paragraph in column 2 the words "and personation" shall be omitted;
(ii)after the paragraph in column 2 of the said entry as so amended, the following paragraph shall be inserted, namely :-