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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(1)(a) in The Trade Marks Rules, 2017

(a)the Registrar permits the use of Hindi in the proceedings of the Tribunal and hearing in such proceedings, he may in his discretion direct English translation of pleadings and documents to be filed;