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[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

State of Haryana - Subsection

Section 215(1)(c) in Haryana Municipal Corporation Act, 1994

(c)unlawfully obstruct the flow of, or flush, draw off, or divert, or take water from any water works belonging to the Corporation or any water course by which any such water is supplied; or