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State of Jammu-Kashmir - Section

Section 54 in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

54. Rewards and benefits for maintaining good behaviour.

- An Officer Incharge of the institution may, as an encouragement to steady work and good behaviour, grant following rewards and benefits to the juveniles :-
(a)one extra meeting with the family members in a month ;
(b)special toiletry articles like deodorant or gel;
(c)one home made meal in a month provided that the juvenile accepts to eat such meal separate from the other juveniles in the presence of an official of the institution to ensure that no prohibited article is passed through the meal; and
(d)permission to participate in an outdoor activity under proper supervision.