Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 79 in Regular Licence under Haryana Electricity Regulatory Reforms Act 79. Objection. - HVPN requests that the scope of force majeure be broadened under Condition 19.5(a) to include lack of finance.
