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Supreme Court - Daily Orders

North East Karnataka Rd.Tpt.Corpn. vs G.Shivanand on 14 November, 2014

Bench: J. Chelameswar, S.A. Bobde

         ITEM NO.24                      COURT NO.7                 SECTION XV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)           No(s).   37250/2013

         (Arising out of impugned final judgment and order dated 15/04/2013
         in WA No. 30621/2012 passed by the High Court Of Karnataka Circuit
         Bench At Dharwad)

         NORTH EAST KARNATAKA RD.TPT.CORPN.                          Petitioner(s)

                                                VERSUS

         G.SHIVANAND                                                 Respondent(s)

         Date : 14/11/2014 This petition was called on for hearing today.

         CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE S.A. BOBDE

         For Petitioner(s)
                                     Mr. S. N. Bhat,Adv.

         For Respondent(s)           Ms. Nupur Choudhary, Adv.(AC)

                         UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed.



         (DEEPAK MANSUKHANI)                             (RENU DIWAN)
          COURT MASTER                                    COURT MASTER




Signature Not Verified

Digitally signed by
Deepak Mansukhani
Date: 2014.11.14
17:45:21 IST
Reason: