Supreme Court - Daily Orders
North East Karnataka Rd.Tpt.Corpn. vs G.Shivanand on 14 November, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.24 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 37250/2013
(Arising out of impugned final judgment and order dated 15/04/2013
in WA No. 30621/2012 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
NORTH EAST KARNATAKA RD.TPT.CORPN. Petitioner(s)
VERSUS
G.SHIVANAND Respondent(s)
Date : 14/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. S. N. Bhat,Adv.
For Respondent(s) Ms. Nupur Choudhary, Adv.(AC)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (RENU DIWAN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.11.14
17:45:21 IST
Reason: